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State of Rajasthan - Section

Section 32 in Rajasthan Para-medical Council Rules, 2014

32. Audit of accounts.

- The accounts of the Council shall be audited once in every year by auditors appointed by the Council, and the Audit Report shall be considered by the Council, in its meeting following the submission of the Report. The audit report shall be submitted to the Council by the Auditor appointed on or before the date, so fixed by the Council. A copy of the audit report shall also be sent to the Government by the Council.Part- VI General