Section 79(2)(ii) in Bihar Education Code, 1961

[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(2)(ii) in Bihar Education Code, 1961

(ii)In case of teachers, if the need is so urgent as to make it difficult for an appointment to be made out of the list, the District Education Officer may permit the managing committee of the school to make a temporary appointment for a period not exceeding one month after advertising the post locally; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jharkhand - Subsection

Section 79(2)(ii) in Bihar Education Code, 1961