State Consumer Disputes Redressal Commission
Shri.Vaibhav V.Bodkhe And Shri.Shilpa ... vs Lodha Developers Pvt.Ltd.Through Its ... on 4 September, 2024
BEFORE THE HON'BLE CONSUMER DISPUTES REDRESSAL
COMMISSION, MAHARASHTRA STATE, AT MUMBAI
CONSUMER COMPLAINT NO.CC/19/288
1.Shri. Vaibhav Vasant Bodkhe Address:- 194, Vaibhav Apartment, Nagar Vikas C.H.S., Manish Nagar, Nagpur - 440015.
2. Shri. Shilpa Vaibhav Bodkhe, Address:-194, Vaibhav Apartment, Nagar Vikas C.H.S., Manish Nagar, Nagpur - 440015. ...Complainants.
V/s.
Lodha Developers Private Limited, Through its Director Shri. Abhinandan Lodha Registered Office:- 412, 4th Floor, 17G Vardhaman Chamber, Cawasji Patel Road, Horniman Circle, Fort, Mumbai - 400001. ...Opposite Party.
BEFORE:
Mr. Mukesh V. Sharma, Presiding Member Ms. Poonam V. Maharshi, Member For Complainants : None For Opposite Party : None (ORAL ORDER) 04/09/2024 Per: Hon'ble Ms. Poonam V. Maharshi, Member None present for Complainant. Perusal of the file shows that Complainant wants to withdraw the complaint hence, sought time 20/11/2019 towards said application. Since then Complainant is continuously absent though opportunities were given to the Complainant to withdraw the said complaint. It appears that he is not interested to proceed with the said complaint. In view of the same complaint is dismissed in default. No order as to costs.
[Mukesh V. Sharma] Presiding Member [Poonam V. Maharshi] Member aj