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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ii) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(ii)The candidate should have passed the qualifying examination of Diploma in Engineering (including Technology) and Pharmacy awarded by the State Board of Technical Education & Training of Andhra Pradesh or its equivalent on the date of his/her Counselling for admission into corresponding branch of Engineering as detailed in the Annexure as per sub-rule (iii) of Rule 3 of Andhra Pradesh Engineering Common Entrance Test for Diploma Holders for admission into B.E., B.Tech and B. Pharm Courses Rules, 2004 and the candidates should have also secured a rank at the Common Entrance Test and satisfy other conditions laid down in these Rules.