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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(a) in Rajasthan Animal Husbandry Service Rules, 1963

(a)create am post. permanent or temporary, from time to time as may be found necessary and may abolish any such Post in the like manner without thereby entitling any person to any compensation;