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State of Rajasthan - Section

Section 4 in Rajasthan Animal Husbandry Service Rules, 1963

4. [ Composition and strength of the Service. [Substituted by vide Notification No. No. F. 8(52) Agri./Gr.IV/71, dated 27.11.1974.]

- (1) Composition of the service. - The Service shall consist of following two separate wings, namely:-i. Veterinary and Animal Husbandry Wings; andii. Fisheries Wing-(i)The nature of posts included in each Wing of the Service shall be as specified in Col. 2 of Schedule "A" and Schedule "B"(ii)The Veterinary & Animal Husbandry Wing shall have an Administrative Section of Selection grade posts and the remaining posts shall be divided into different sections and each section shall consist of various Senior Grade and Junior Grade Posts.(iii)[ No transfer or interchangeability of persons or posts from one Section to another Section shall be permissible except in Junior Gr. III posts.(iv)Promotion to posts in Junior Grade-II in different sections shall be made separately and candidates shall be required to state their preference at the time of promotion and they shall be allotted to various sections in order of their merit or seniority, as the case may be, but appointment to senior grade posts shall be made separately in the specific section for which one qualified under these Rules.](v)[ Person who were serving in the Rajasthan Sheep and wool Department on the posts mentioned in column No. 2 below shall be deemed to have been appointed on the Post mentioned in column No. 2 below shall be deemed to have been appointed on the Post mentioned in column No. 3 of the Veterinary and Animal Husbandry Section of Veterinary and Animal Husbandry Service Rules, 1963, namely:- [Inserted by Rajasthan Animal Husbandry Service Rules, 2008, dated 5.2.2008.]
S.No. Post of Rajasthan Sheep and wool service Rules,1975 Post of Rajasthan Animal Husbandry Servicerules, 1963
1 Post in Group-B Post in Senior Grade (D.D)
2 Posts in Group-'C'-I & 'C'-II Post in Junior Grade-I (A.D)
3 Posts in Group-'D'-I & 'D'-II Post in Junior Grade-II (SVO)
4 Posts in Group-'C'-I & 'C'-II Post in Junior Grade-II (VO)]
(iv)[ The Poultry section and Animal Breeding and Genetics Section shall stand merged in the Veterinary and Animal Husbandry Section, with effect from 01.01.2006.] [Added by Rajasthan Notification No. F. 1(3) DOP/A-2/93, dated 27.9.2013.]
(2)Strength of the Service. - The strength of posts in each section of the Service shall be such as may be determined by the Government from time to time:-Provided that the Government may:
(a)create am post. permanent or temporary, from time to time as may be found necessary and may abolish any such Post in the like manner without thereby entitling any person to any compensation;
(b)leave unfilled or hold in abeyance or allow to lapse any post permanent or temporary, from time to time without thereby entitling any person to any compensation.]
(c)[ in consultation with the commission, appoint the Director from Indian Administrative Service, if suitable person is not available for promotion to he post of Director.] [Inserted by Rajasthan Animal Husbandry Service Rules, 2008, dated 5.2.2008.]