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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(11) in Madhya Pradesh Road Safety Fund Rules, 2017

(11)Money from State Government Budget Head Demand Number 03 - 2055 - 800 -1416 - State Road Safety Fund, shall be drawn and transferred to the Fund. This shall be shown as receipt under the same Demand Number of the Budget.