Himachal Pradesh High Court
Aishwarya Thakur & Others vs . State Of H.P. & Another on 27 October, 2022
Bench: Sabina, Sushil Kukreja
Aishwarya Thakur & Others Vs. State of H.P. & Another .
a/w connected matter CWP No. 1393 of 2022 a/w CWP No.2606 of 2022.
CWP No. 1393 of 2022 27.10.2022 Present: Mr. Onkar Jairath, Advocate for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents. CWP No. 2606 of 2022.
Mr. Vinod Chauhan, Advocate for the r petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents. CMP No. 14299 of 2022 in CWP No. 1393 of 2022 Notice.
Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 3rd November, 2022.
(Sabina) Judge (Sushil Kukreja) Judge October 27, 2022 (ps) ::: Downloaded on - 27/10/2022 20:34:30 :::CIS