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[Cites 1, Cited by 14]

Himachal Pradesh High Court

Aishwarya Thakur & Ors. vs . State Of H.P. And Another on 12 September, 2022

Bench: Sabina, Sushil Kukreja

Aishwarya Thakur & Ors. Vs. State of H.P. and another alongiwth Connected matters.

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CWP No. 1393 of 2022 a/w CWP No. 2606 of 2022 CWP No. 1393 of 2022 12.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State CWP No. 2606 of 2022 r to Mr. Vinod Chauhan, Advocate, for the petitioners.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.

Respondent No. 2 is directed to file an affidavit with regard to the availability of the vacancies of Medical Officers as on today.

List again on 16th September, 2022.

( Sabina ) Judge ( Sushil Kukreja ) September 12, 2022 Judge (ravinder) ::: Downloaded on - 12/09/2022 20:05:03 :::CIS