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Himachal Pradesh High Court

Unknown vs Jaswant Singh V. Hrtc on 21 October, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Jaswant Singh v. HRTC .

CWPOA No. 1403 of 2020 20.10.2022 Present: Mr. Narender Sharma, Advocate, for the petitioners.

Mr. Vikas Rajput, Advocate, for respondents No. 1 and 2.

Mr. Narender Guleria, Additional Advocate General with Mr. Sunny Dhatwalia, Assistant Advocate General, for the State.

Mr. V.D. Khidtta, Advocate, for respondents No. 4 to 9.

Mr. Manohar Lal Sharma, Advocate, for respondent No.14.

On 28.9.2022, learned counsel for the Corporation apprised this court that Ms. Nisha Sharma and Mr. Satish Kumar-petitioners herein have been assigned seniority above private respondents No. 3 to 13, but such fact has been disputed by the petitioners.

In view of the above, learned counsel for respondents No. 1 and 2 to produce the seniority list showing Ms. Nisha Sharma and Mr. Satish Kumar above respondents No.3 to 13 on or before the next date of hearing. List on 17.11.2022.




             20th October, 2022                               (Sandeep Sharma),
             Manjit                                               Judge




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