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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(1)Every vessel used for the transportation of compressed gas shall be constructed and tested in accordance with the requirements of rule 13 and shall meet with the requirements of sub-rules (2), (3), (4), (5), (6), (7) and (8) of this rule.