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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Tamilnadu - Subsection

Section 3B(2)(b) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(b)In the districts, consist of the Superintendent of Police, and five other non-official members appointed by the State Government, of whom, two shall be women: