Section 4(1) in Rules for the Departmental Examination of Senior District Prosecutors, Bihar

[Cites 0, Cited by 0] [Section 4] [Entire Act]

(1)The Departmental Examination of Senior District Prosecutors shall consist of examination in the following subjects :-

(a)Law Part I (without books),

(b)Law Part II (with books),

(c)Accounts, and

(d)Hindi.

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