Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(1) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 (1)The Finance Officer shall be appointed in such manner and shall exercise such powers and perform such functions as may be prescribed.
