Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 19 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 19. Finance Officer. (1)The Finance Officer shall be appointed in such manner and shall exercise such powers and perform such functions as may be prescribed.(2)The Finance Officer shall be the ex-officio Secretary of Finance Committee.
