Delhi High Court - Orders
S K Goel vs Dvb Employees Terminal Fund Trust ... on 4 January, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:05.01.2021
08:07:47
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 170/2019
S K GOEL ..... Appellant
Through: Mr. K.C. Mittal and Mr. Yugansh
Mittal, Advocates.
versus
DVB EMPLOYEES TERMINAL FUND TRUST (DELETED) &
ANR ..... Respondents
Through: Mr. Surjeet Singh with Mr. Manish
Kumar Srivastava, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 04.01.2021
1. This hearing has been done through video conferencing.
2. The matter is ripe for hearing. Mr. Surjeet Singh, ld. counsel seeks an adjournment on the ground that he has recently met with an accident.
3. Mr. Mittal, ld. counsel submits that the Trial Court record would be required in this matter. Let the electronic records of the Trial Court in Suit No. 383/14 titled Sh. S.K. Goel v. DVB Employees Terminal Fund Trust (Deleted) & Anr. and the Appellate Court in RCA No. 38/2015 titled S.K. Goel v. DVB Employees Terminal Fund Trust (Deleted) and Anr. be summoned and scanned along with the present record.
4. On the records being received, parties are permitted to obtain a copy of the same from the Registry upon payment of the requisite charges.
5. List for final hearing on 19th April, 2021.
PRATHIBA M. SINGH, J.
JANUARY 4, 2021/MR/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:04.01.2021 20:23