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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(2)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)Landed fuel cost for ½ (half) month corresponding to the target availability duly taking into account the mode of operation of the generating station on gas fuel and liquid fuel;