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Union of India - Section
Section 7 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007
7. Composition of National Accreditation Board.
- The composition of the National Accreditation Board shall be as indicated in the Table given below, namely :-Table| Serialnumber | Organization | Numberof representatives | Status |
| 1 | Department of Road Transport and Highways | Two | Chairman and one member |
| 2 | Department of Heavy Industry | One | Member |
| 3 | Chairman of the Zonal Accreditation Boards | Four, one each from the Zonal Accreditation Boards | Members |
| 4 | Society of India Automobile Manufacture | One | Member |
| 5 | Automotive Component Manufacture Association | One | Member |
| 6 | Central Institute of Road Transport. | One | Member |
| 7 | Association of State Road Transport Undertaking (ASRTU)including two to be nominated from State Transport Undertakings byAssociation of State Road Transport Undertakings. | One | Member |
| 8 | Automotive Research Association of India | One | Member |
| 9 | Vehicles Research and Development Establishment | One | Member |
| 10 | Bus Body Builders and their Associations (one representative tobe co-opted by the Board and another to be nominated by Departmentof Road Transport and Highways) | Two | Members |
| 11 | Chairman, Central Motor Vehicles Rules-Technical StandingCommittee | One | Member |
| 12 | Secretary (to be nominated by Department of Road Transport andHighways) | One | Member Secretary |
| Total | 19 Members including Chairman |