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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)All employees of the Bangalore Metro Railway, in addition to identity cards, shall be provided with access control cards signed by their controlling officers to allow them to visit places of Bangalore Metro Railway system with restricted access in line of their duties.