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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(b) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(b)Upon compliance of all conditions including technical feasibility and viability (vide Regulation 5) the Board shall provide service line free of cost up to a maximum distance of 30.48 meters from its nearest distributing mains to a convenient point outside the premises for which power is proposed to be taken. The cost of service-line poles and fittings, if any, in excess over the free load of 30.48 meters shall be borne by the Applicant :