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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(1)(c) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(c)providing for any other mailers solely concerning such authorities and Board and not provided for by this Act and the Statutes.