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[Cites 8, Cited by 0]

State Consumer Disputes Redressal Commission

Dr. Sandeep Kumar vs Dipti Builders & Colonizers & Anr. on 21 April, 2023

Complaint Dr Sandeep Kumar Date of Pronounced Case No. Vs. On 21-04-2023 CC/2018/55 Dipti Builders Colonizers & anr.





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  Complaint                Dr Sandeep Kumar            Date of Pronounced
 Case No.                         Vs.                   On 21-04-2023
CC/2018/55         Dipti Builders Colonizers & anr.




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  Complaint                Dr Sandeep Kumar            Date of Pronounced
 Case No.                         Vs.                   On 21-04-2023
CC/2018/55         Dipti Builders Colonizers & anr.




  Partly Allowed                                        Page 3 of 10
  Complaint                Dr Sandeep Kumar            Date of Pronounced
 Case No.                         Vs.                   On 21-04-2023
CC/2018/55         Dipti Builders Colonizers & anr.




  Partly Allowed                                        Page 4 of 10
  Complaint                  Dr Sandeep Kumar                    Date of Pronounced
 Case No.                           Vs.                           On 21-04-2023
CC/2018/55           Dipti Builders Colonizers & anr.




                                                                          Complaint

No. 2044/2017, 2045/2017 Consumer Case No. 1701,1702,2286,2287,2288 of 2018 Decided on 07-09-2021 Gopal Das Mundhra & anr, G. Mahendar Rao & anr Vs OzoneProjects Pvt Ltd (IV (2021)CPJ 13 (NC), Consumer Complaint Case No. 10/2012 Decided on 30-06-2016 Anshu Shrivastava & anr Vs Unitech Ltd ,IV(2016) CPJ 462(NC),Complainant No.135/2014 Decided on 24-05-2016 Vineet Jain & anr Vs Unitech Ltd (A Public Ltd Co.) & anr IV (2016) CPJ 427 (NC), Consumer Complainant No 476/2016 Deepak Rai Vs Laureate Buildwell Pvt Ltd IV (2016) 422(NC). Revision Petition No2703/2013, Rudrakha Commercial Co-Oprative Soc. Ltd Vs Taxtronic Industries III (2016) CPJ 316 (NC) Revision Petition No 2867,3883 Of 2006 Eugene Rent Vs Shirin Farias Prabhu II 2011 CPJ 154(NC). Revision Petition No. 1579/2013 R. Suri Babu & anr Vs Abhishek Govil IV(2013)CPJ 239(NC)., Revision Petition No 635/2015 Ludhiyana Improvement Trust & Anr Vs Basant Lal I (2016) CPJ 48 (NC) Partly Allowed Page 5 of 10 Complaint Dr Sandeep Kumar Date of Pronounced Case No. Vs. On 21-04-2023 CC/2018/55 Dipti Builders Colonizers & anr.

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  Partly Allowed                                        Page 6 of 10
  Complaint                Dr Sandeep Kumar            Date of Pronounced
 Case No.                         Vs.                   On 21-04-2023
CC/2018/55         Dipti Builders Colonizers & anr.




  Partly Allowed                                        Page 7 of 10
  Complaint                Dr Sandeep Kumar            Date of Pronounced
 Case No.                         Vs.                   On 21-04-2023
CC/2018/55         Dipti Builders Colonizers & anr.




                                                         Anx R-1




  Partly Allowed                                        Page 8 of 10
  Complaint                  Dr Sandeep Kumar                      Date of Pronounced
 Case No.                           Vs.                             On 21-04-2023
CC/2018/55           Dipti Builders Colonizers & anr.




                                                        Gopal Das Mundhra & anr,

G. Mahendar Rao & anr Vs Ozone Projects Pvt Ltd (Supra) , Anshu Shrivastava & anr Vs Unitech Ltd , (Supra) Vineet Jain & anr Vs Unitech Ltd (A Public Ltd Co.) & anr (Supra) Deepak Rai Vs Laureate Buildwell Pvt Ltd (Supra) Rudrakha Commercial Co-Oprative Soc. Ltd Vs Taxtronic Industries (Supra) Eugene Rent Vs Shirin Farias Prabhu (Supra) R. Suri Babu & anr Partly Allowed Page 9 of 10 Complaint Dr Sandeep Kumar Date of Pronounced Case No. Vs. On 21-04-2023 CC/2018/55 Dipti Builders Colonizers & anr. Vs Abhishek Govil (Supra) Ludhiyana Improvement Trust & Anr Vs Basant Lal (Supra) 6% Pronounced on 21 April 2023 Partly Allowed Page 10 of 10