Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Tripura - Subsection Section 64(2) in The Tripura Co-operative Societies Rules, 1976 (2)A copy of the balance sheet and profit and loss account shall be presented at the annual general meeting under sub-section (2) of Section 71.
