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State of Tripura - Section

Section 64 in The Tripura Co-operative Societies Rules, 1976

64. Form for the balance sheet and the profit and loss account.

(1)The balance sheet and the profit and loss account to be laid before the annual general meeting of a society by the committee shall ordinarily be in Form 'Q':Provided that it shall be competent for the Registrar to permit a society or class of societies to adopt such other form as he may deem fit.
(2)A copy of the balance sheet and profit and loss account shall be presented at the annual general meeting under sub-section (2) of Section 71.