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[Cites 0, Cited by 0] [Section 42(42)] [Section 42] [Entire Act]

State of Jharkhand - Subsection

Section 42(42)(42) in Jharkhand Building Byelaws 2016

42.1.1Main Buildings: The plinth or any part of a building shall be so located with respect to the surrounding ground level that adequate drainage of the site is assured. The height of the plinth (except in case of stilted parking) shall be not less than 450 mm from the surrounding ground level.