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State of Maharashtra - Section

Section 29 in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

29. Daily routine.

(1)Each institution shall have a well regulated daily routine or time table for the children which should be displayed and should provide, among other aspects, for regulated disciplined life, physical exercise, yoga, educational classes, vocational training, organized recreation and games, moral education, group activities prayer and community singing.
(2)For Sundays and holidays the daily routine shall include :
(a)Washing of clothing and bedding.
(b)Library reading.
(c)Recreational programmes, games, sports.
(d)Radio, television and recorded music.
(e)Properly planned excursions.
(f)Seminars, workshop etc.
(3)Those children who would like to study or read may be permitted to stay awake as long as required.
(4)Each Children's or Special Home may provide for modem, marketable vocational training of the pupils. The wishes of each pupil shall be consulted as far as possible as to the particular training which he or she shall undergo. All courses of instructions shall be approved by the Commissioner. The courses shall be located within or outside the institution. Sponsorship can be obtained for such courses for children by the Officer-In Charge of Home.