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State of Rajasthan - Section

Section 98 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

98. Operation & maintenance (O&M) expenses.

(1)The norms for O&M expenses have been fixed for the first year of the Control Period (i.e. FY 2009-10 on the basis of circuit kilometre of transmission lines, transformation capacity and number of bays in substation, as given below:
(a) O&M expense per circuit-km
-765 kV : Rs. 1.08 lakh per ckt-km
-400 kV : Rs. 0.68 lakh per ckt-km
-220 kV : Rs. 0.27 lakh per ckt-km
-132 kV : Rs. 0.16 lakh per ckt-km
(b) O&M expense per MVA capacity : Rs. 0.42 lakh per MVA
(c) O&M expense per feeder bay
-765 kV : Rs. 63.06 lakh per feeder bay
-400 kV : Rs. 42.04 lakh per feeder bay
-220 kV : Rs. 5.86 lakh per feeder bay
-132 kV : Rs. 3.98 lakh per feeder bay
Note. - MVA capacity includes MVAr.