Section 27(10)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961
(b)an ex-serviceman means a former member of the armed forces of the Union (not being a person who has ceased to be a member of the armed forces as a result of his being duly dismissed or discharged after a court martial or on account of bad character or as a result of desertion, or who has not been attested);