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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(4)(b) in The Orissa Veterinary Practitioners Rules, 1976

(b)the President then count the number of votes secured for each nominee and declare the member who secures the largest number of votes to be duly elected as Vice-President;