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[Cites 0, Cited by 0] [Section 4(1A)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1A)(d) in Uttar Pradesh State Universities Act, 1973

(d)[ a University to be known as Purvanchal University at Jaunpur, which shall, with effect from the date of commencement of the Uttar Pradesh State Universities (Amendment) Act, 1999, be called "Vir Bahadur Singh Purvanchal University, Jaunpur] [Substituted by Section 2 of Uttar Pradesh Act No. 11 of 1999 (w.e.f. 8.1.1999).]