Section 4(1A) in Uttar Pradesh State Universities Act, 1973
(1A)[ With effect from such date or dates as the State Government may by notification in the Gazette appoint in this behalf, there shall be established -] [Inserted by Uttar Pradesh Act No. 29 of 1974.](a)a University of Bundelkhand at Jhansi;(b)a University of Avadh at [Ayodhya] [Substituted 'Faizabad' by Uttar Pradesh Act No. 6 of 2019, dated 2.8.2019.] [which shall be called the Doctor Ram Manohar Lohia University. [Ayodhya] [Substituted by President's Act No. 4 of 1996 (w.e.f. 11.7.1995).] with effect from June, 18, 1994, and the Doctor Ram Manohar Lohia Avadh University, [Ayodhya] [Substituted 'Faizabad' by Uttar Pradesh Act No. 6 of 2019, dated 2.8.2019.] with effect from July 11, 1995]; [* * *] [Omitted by Uttar Pradesh Act No. 19 of 1987.](c)a University of Rohilkhand at Bareilly [which shall with effect from the date of the commencement of the Uttar Pradesh State Universities (Second Amendment) Act, 1997 be called Mahatma Jyotiba Phule Rohilkhand University, Bareilly;] [Inserted by Uttar Pradesh Act No. 18 of 1997 (w.e.f. 16.8.1997).](d)[ a University to be known as Purvanchal University at Jaunpur, which shall, with effect from the date of commencement of the Uttar Pradesh State Universities (Amendment) Act, 1999, be called "Vir Bahadur Singh Purvanchal University, Jaunpur] [Substituted by Section 2 of Uttar Pradesh Act No. 11 of 1999 (w.e.f. 8.1.1999).](e)[ a University to be known as the Urdu; [Manyavar Shri Kanshi Ram Ji] [Inserted by U.P Act No. II of 2010 (w.e.f. 01.10.2009).] Arabi Pharsi University at Lucknow].for the areas respectively specified in the Schedule.
