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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(h) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(h)The Eligible Consumer and Distribution Licensee shall enter into a Net Metering Connection Agreement in the prescribed format (Annexure-3) after the Solar Project is installed but before it is synchronized with the distribution network.