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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(1) in Rajasthan State Legal Services Authority Regulations, 1999

(1)Every award of the Lok Adalat shall be categorical and lucid and shall be written in the language used in the local court. The award may be drawn up in Hindi or in English.