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State of Rajasthan - Section

Section 34 in Rajasthan State Legal Services Authority Regulations, 1999

34. Award to be categorical and lucid.

(1)Every award of the Lok Adalat shall be categorical and lucid and shall be written in the language used in the local court. The award may be drawn up in Hindi or in English.
(2)The parties to the dispute shall be required to affix their signatures or thumb impression, as the case be, on the Award of the Lok Adalat.