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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(b) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(b)An employee who absents without leave or before any leave is sanctioned or who does not report for duty after the expiry of his leave, is entitled to no leave salary for the period of absence. Absence without leave, moreover, amounts to interrupt in service involving forfeiture of past service, unless no satisfactory reasons being furnished, the period of such wilful absence is commuted into leave without pay.