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State of Rajasthan - Section

Section 43 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

43.

(a)An employee who absents himself without leave for seven continuous days or absents himself after the expiry of the period of leave ordinarily granted or subsequently extended, shall cease to be in the employment of the Market Committee unless he submits satisfactory explanation for his absence.
(b)An employee who absents without leave or before any leave is sanctioned or who does not report for duty after the expiry of his leave, is entitled to no leave salary for the period of absence. Absence without leave, moreover, amounts to interrupt in service involving forfeiture of past service, unless no satisfactory reasons being furnished, the period of such wilful absence is commuted into leave without pay.