Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Bihar - Subsection Section 25(1) in The Bihar State Housing Board Act, 1982 (1)Subject to any Rules that may be made in that behalf, the Board may, by order delegate any of its powers under Section 24 to the Managing Director or to any other officer of the Board.
