Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 132 in The Rajasthan Financial Corporation (Staff) Regulations, 1958 132. The total of the ordinary leave actually availed of and the ordinary leave surrendered shall not exceed 120 days.
