Section 5(1)(a) in Chhattisgarh Auxiliary Armed Police Force Act, 2011

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State of Chattisgarh - Subsection

Section 5(1)(a) in Chhattisgarh Auxiliary Armed Police Force Act, 2011

(a)to aid and assist security forces in -

(i)maintaining public peace and order;

(ii)preserving internal security;

(iii)patrolling sensitive areas; and

(iv)gathering intelligence.