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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(1)(b) in The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control) Act, 2000

(b)contravenes any provision of Chapter III of this Act shall be punishable with imprisonment for a term which may extend to one month or with fine which may extend to five thousand rupees or with both.