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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Tamilnadu - Subsection

Section 185(5) in Tamil Nadu Co-operative Societies Rules, 1988

(5)Notwithstanding anything contained in these sub-rules, the Board shall constitute a committee consisting of the Managing Director and two other Heads of Departments of the sugar mill, for the purchase of materials up to a limit of Rs. 10,000 for individual items.