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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in Rail Land Development Authority (Constitution) Rules, 2007

(1)The general superintendence, direction and management of the affairs and business of the Authority shall vest in an Executive Board which may exercise all such powers and do all such acts and things as may be exercised or done by the Authority under the provisions of the Act.