Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 229] [Entire Act] State of Haryana - Subsection Section 229(2) in The Haryana Motor Vehicles Rules, 1993 (2)Every officer of Class III of the Motor Vehicles Department, shall while on duty wear the uniform and insigning specified as under :-For Summer :
