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State of Haryana - Section

Section 229 in The Haryana Motor Vehicles Rules, 1993

229. Uniform.

[Section 213]. - (1) The uniform for officers of the Motor Vehicles Department will be so designed that it does not get mistaken or confused with uniform used by the regular police officer.
(2)Every officer of Class III of the Motor Vehicles Department, shall while on duty wear the uniform and insigning specified as under :-For Summer :