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State of Rajasthan - Section

Section 8 in The Rajasthan Financial Corporation Staff (Revised Pay Scales) Regulations, 1983

8. Fixation of pay in the Revised pay scales Subsequent to 1-9-81.

- Where a Corporation employee continues to draw his pay in the existing pay scale and opts to draw pay in the Revised pay scales from a date Subsequent to 1st September, 1981 his pay from the later date in Revised pay scale shall be fixed on the basis of his pre-fixation emoluments on the date instead of as on1-9-81.