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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(c) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(c)that the institution shall have an adequate number of duly qualified teaching staff having qualifications as will be laid down by the Council from time to time.