Section 3(7)(a) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

(a)Place of sitting within the State:

(i)Bangalore Rs. 500/- (Five hundred rupees)

(ii)Other cities with Municipal Corporation Rs. 350/- (Three hundred and fifty rupees)

(iii)Other places Rs. 250/- (Two hundred and fifty rupees)

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