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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(7) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

(7)Sitting Fees. - He shall be eligible to draw sitting fees per day of sitting, at the following rates:
(a)Place of sitting within the State:
(i)Bangalore Rs. 500/- (Five hundred rupees)
(ii)Other cities with Municipal Corporation Rs. 350/- (Three hundred and fifty rupees)
(iii)Other places Rs. 250/- (Two hundred and fifty rupees)
(b)Place of sitting outside the State:
(i)Ahmedabad, Mumbai, Calcutta, Delhi, Gaziabad, Kanpur, Hyderabad, Lucknow, Chennai, Mussoorie, Nagpur, Pune, Simla, Srinagar, Goa, Diu and Daman Rs. 1,000/- (One thousand rupees)
(ii)Other places Rs. 750/- (Seven hundred and fifty rupees)