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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(ix) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(ix)Preparation of Key answers through a committee consisting of Professors of Universities, Teachers of Under-Graduate Colleges and Teachers of Intermediate Colleges in consultation with the Chairman.