Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

9. Functions of the Convener of the Ed.CET Committee.

- The Convener of the Ed.CET shall subject to such directions as may be issued by the Chairman to discharge his duties in the matters relating to the Ed.CET. The Convener, is specifically responsible for discharging the following functions:
(i)The printing of application form of Ed.CET
(ii)Issuing the notification inviting application for the Entrance Test.
(iii)Sale of application forms and issue of Hall - Tickets.
(iv)Appointment of Co-ordinators/Chief Superintendents/Observers of various Test Centers.
(v)Coding and decoding of Response sheets (Answer Scripts)
(vi)Appointment of Members of confidential team for assisting computer process in valuation of answer scripts
(vii)Payment of remuneration for various items/services utilized for the purpose of Ed.CET.
(viii)Maintenance and submission of accounts to the State Council.
(ix)Preparation of Key answers through a committee consisting of Professors of Universities, Teachers of Under-Graduate Colleges and Teachers of Intermediate Colleges in consultation with the Chairman.
(x)Publication of results and dispatch of Rank Cards to the qualified candidates.
(xi)Such other duties as entrusted by the Chairman.